Section 46(1) in The Central Universities Act, 2009
(1)In the Uttar Pradesh State Universities Act, 1973,-(a)in sub-section (1) of section 4, the words, figures and brackets "and a University of Garhwal which shall from April 25, 1989 be called the Hemvati Nandan Bahuguna Garhwal University at Srinagar (District Garhwal)" shall be omitted;(b)in clause (d) of sub-section (1) of section 20, the words "the Hemvati Nandan Bahuguna Garhwal University" shall be omitted;(c)in sub-section (2) of section 52, for the words "the Universities of Kumaun and Garhwal" the words "the University of Kumaun" shall be substituted;(d)section 72B shall be omitted;(e)in the Schedule, Serial No. 8 and the entries relating thereto shall be omitted.
