Section 11(1)(c) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

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State of Haryana - Subsection

Section 11(1)(c) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

(c)in the case of members appointed by promotion or by transfer, seniority shall be determined according to the seniority of such members in the appointments from which they were promoted or transferred; and

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State of Haryana - Subsection

Section 11(1)(c) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991