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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(22) in The Anna University of Technology, Tirunelveli Act, 2007

(22)"University area" means the area comprising the districts Tirunelveli, Kanyakumari, [Thoothukudi and Virudhunagar] [Substituted for 'Thoothukudi, Virudhunagar and Madurai' by Act No. 28 of 2010, dated 11.06.2010.] the State of Tamil Nadu;