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[Cites 0, Cited by 0] [Section 38(9)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(9)(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)shall receive and review periodic reports from the working committee regarding implementation and impact of such measures on the general working of the Homes and issue suitable directions to the Working Committee.