Bombay High Court
Sbicap Securities Limited vs Shailesh Bhupatrai Bhalaria And Anr on 11 July, 2024
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MUGDHA 1 29-ARBP 411-21 @ IA 2607-21.doc
MUGDHA MANOJ
MANOJ PARANJAPE
PARANJAPE Date:
2024.07.12
14:31:42
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO.411 OF 2021
SBICAP Securities Limited ... Petitioner
V/s.
Shailesh Bhupatrai Bhalaria & Anr. ... Respondents
WITH
INTERIM APPLICATION NO.2607 OF 2021
-----
Advocate Deepak Dhane a/w Chinmay Paradkar for the Petitioner.
Advocate Simran Kasat i/by Bathiya Legal for Respondent No.1.
-----
CORAM : ARIF S. DOCTOR, J.
DATE : 11TH JULY 2024
P.C. :
1. Learned Counsel for the parties today submit that there is possibility of amicable settlement between the parties and this request for some time.
2. At their request, stand over to 1 st August 2024.
(ARIF S. DOCTOR, J.)
Mugdha 1 of 1
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