Himachal Pradesh High Court
Daleep Singh vs . State Of H.P. & Ors. on 3 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Daleep Singh vs. State of H.P. & Ors.
.
CWP No. 8141 of 2021.
03.08.2023 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Pushpender Jaswal, Dy. A.G., Mr. Rahul Thakur, Dy. A.G., Ms. Priyanka Chauhan, Dy.
A.G. and Mr. Gautam Sood, Dy. A.G., for the respondents.
At the request of learned Deputy Advocate General one last opportunity is afforded to the respondents to file their reply. Let needful be done positively within a period of two weeks, failing which no other opportunity shall be granted and the defence of the respondent shall be deemed to have been closed.
List on 17th August, 2023.
(Satyen Vaidya) Judge 3rd August, 2023.
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