Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(e) in Telangana Protection of Depositors of Financial Establishments Act, 1999

(e)"Notification" means the notification published in the [Telangana] [Substituted by G.O.Ms.No.81, Home (Legal) Department, dated 21.05.2016.] Gazette and the word "notified" shall be construed accordingly; and