Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(a) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(a)Part-I : Written and Practical examinations:
(i)The subjects for written and practical examinations and the maximum marks allotted to each one of them shall be as specified in the following table, namely:-