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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Andhra Pradesh - Subsection

Section 159(1) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(1)order for exemption from period of limitation for a memorandum of appeal or application for review under Section 5 of the Indian Limitation Act, 1908 (Central Act 9 of 1908).