Section 13 in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005
13. Applicability.
- 13.1 The multi-year tariff framework shall apply to applications made for determination of tariff for transmission, wheeling and retail sale of electricity in the State.13.2The Commission may specify a trajectory of the nature referred to in clause (iii) of Regulation 12.2 for determination of tariff of(i)a generating station,(ii)a Generating Company; and/or(iii)a Licensee in respect of his Generation Business:Provided that the Commission shall have regard to the terms and conditions of any approved power purchase agreement in specifying such trajectory.
