Section 6(1)(o) in Cable Television Networks Rules, 1994

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(o)[ is not suitable for unrestricted public exhibition [Inserted by Notification No. G.S.R. 710(E), dated 8.9.2000 (w.e.f. 29.9.1994)]

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