Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] Union of India - Subsection Section 59(8) in The Prisons Act, 1894 (8)[ for the classification of prisons, and description and construction of wards, cells and other places of detention; [Substituted by A.O. 1937, for Clauses (8) and (9).]
