Section 34 in The Armed Forces Tribunal (Practice) Rules, 2009
34. Matters to be listed before the Registrar's Court.
Once an application or appeal is admitted and notice ordered, the same shall be posted before the Registrar for completion of pleadings. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
