Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Bharatkumar Gordhanbhai Patel vs Sardar Patel University & 3 on 23 March, 2015

Bench: Jayant Patel, G.B.Shah

         C/SCA/5006/2015                              ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         SPECIAL CIVIL APPLICATION  NO. 5006 of 2015

==============================================================
       BHARATKUMAR GORDHANBHAI PATEL....Petitioner(s)
                           Versus
       SARDAR PATEL UNIVERSITY  &  3....Respondent(s)
==============================================================
Appearance:
MR ASHISH H SHAH, ADVOCATE for the Petitioner(s) No. 1
==============================================================

         CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
                and
                HONOURABLE MR.JUSTICE G.B.SHAH
 
                           Date : 23/03/2015
 
                          ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Notice returnable on 25.03.2015.  D.S. today.

(JAYANT PATEL, J.)  (G.B.SHAH, J.)  bjoy Page 1 of 1