Gujarat High Court
Bharatkumar Gordhanbhai Patel vs Sardar Patel University & 3 on 23 March, 2015
Bench: Jayant Patel, G.B.Shah
C/SCA/5006/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 5006 of 2015
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BHARATKUMAR GORDHANBHAI PATEL....Petitioner(s)
Versus
SARDAR PATEL UNIVERSITY & 3....Respondent(s)
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Appearance:
MR ASHISH H SHAH, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 23/03/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Notice returnable on 25.03.2015. D.S. today.
(JAYANT PATEL, J.) (G.B.SHAH, J.) bjoy Page 1 of 1