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State of Goa - Section

Section 323 in Goa Prisons Rules, 2006

323. Release order inoperative on a prisoner's surrender to the prison authorities.

- As soon as prisoner released on furlough surrenders himself to the prison authorities, his order of release shall become inoperative. Where, therefore, a prisoner who is released on furlough has applied for the extension of the period of furlough and before his application has been sanctioned, surrenders himself to the prison authorities, he shall not be released after such surrender without obtaining a fresh order from the sanctioning authority.Parole: