Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(1)(e) in The Sakri Canals Irrigation Rules, 1952 (e)attend if required to do so when complaints are investigated by a Canal Officer and give any information required in connection with the investigation of such complaints;