Section 14(3) in Tamil Nadu Private Colleges (Regulation) Act, 1976
(3)For the purposes of this Act, any decision or action taken by the college committee in respect of any matter over which the college committee has jurisdiction shall be deemed to be the decision or action taken by the educational agency.[Chapter III-A] [Inserted by Tamil Nadu Act 48 of 1982.] Appointment of Special Officer in Certain Cases
