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[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(2) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(2)The Finance Committee will be constituted as per the Section 14 of the Act by the Board of Governors as follows:
(a)The Vice Chancellor - Chairperson
(b)Two persons nominated by the Chancellor
(c)The Principal Secretary, Finance
(d)The Principal Secretary/Secretary Technical Education
(e)Controller of Finance, Member Secretary
The Finance Committee shall make recommendations on generating revenues through the university's activities and these recommendations of the Finance Committee shall be placed before the Board of Governors for a decision.