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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2) in Haryana Rural Employment Guarantee Scheme, 2007

(2)Details of all demand, registration, employment cards, list of people who have been given employment/not given, payments made, duration of work, expenditure, material, man days generated, reports of local committee, copies of muster roll shall be placed before Grama Sabha once in three months.