Bombay High Court
Pr. Commissioner Of Income Tax-19 vs Steel Line (India) on 19 October, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 19th October, 2018
CALLED OUT FOR REJECTION :
97. ITXAL/998/2018 ) Mr. Sanjay Chavan (Clerk), i/b. Padma Divakar,
101. ITXAL/1006/2018 ) Advocate for the Appellants.
103. ITXAL/1014/2018 )
) P.C.: The Appellants and/or their Advocate to
108. ITXAL/1023/2018
) remove office objections on the Appeal and to get the
109. ITXAL/1024/2018 ) same numbered and/or registered on or before
110. ITXAL/1025/2018 ) 16.11.2018, failing Appeal to stand rejected under the
111. ITXAL/1026/2018 ) provisions of O.S. Rule 986 for non-compliance of
112. ITXAL/1027/2018 ) office objections.
113. ITXAL/1028/2018 )
)
114. ITXAL/1029/2018 )
115. ITXAL/1030/2018 )
116. ITXAL/1031/2018 )
117. ITXAL/1033/2018 )
119. ITXAL/1036/2018 )
)
120. ITXAL/1037/2018
)
121. ITXAL/1040/2018 )
122. ITXAL/1041/2018 )
126. ITXAL/1050/2018 )
128. ITXAL/1053/2018 )
129. ITXAL/1054/2018 )
)
130. ITXAL/1055/2018
)
132. ITXAL/1057/2018 )
135. ITXAL/1062/2018 )
136. ITXAL/1063/2018 )
137. ITXAL/1064/2018 )
139. ITXAL/1066/2018 )
)
140. ITXAL/1069/2018 )
143. ITXAL/1078/2018 )
144. ITXAL/1079/2018 )
145. ITXAL/1081/2018 )
146. ITXAL/1082/2018 )
)
147. ITXAL/1084/2018
)
148. ITXAL/1085/2018 )
149. ITXAL/1088/2018 )
19/10/2018Prothonotary and Senior Master ::: Uploaded on - 26/10/2018 ::: Downloaded on - 26/10/2018 23:07:12 :::