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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Foreigners Order, 1948

(2)The management of any undertaking referred to in a sub-paragraph (1) shall furnish to the civil authority such information regarding foreigner employed in that undertaking and make available for inspection such records and registers as may be called for by the authority.] [Substituted by S.O.340, dated 24.1.1964.]