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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(2)(b) in Punjab Self-Supporting Co-operative Societies Act, 2006

(b)in the event of an explanation being required from any officer concerned, direct him in writing specifying the points on which his explanation is required to be submitted; and