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[Cites 0, Cited by 0] [Section 22B(1)] [Section 22B] [Entire Act]

State of Rajasthan - Subsection

Section 22B(1)(j) in The Rajasthan Agricultural Produce Markets Act, 1961

(j)[ Two non-official members of the public nominated by the Government; [Inserted by section 2 of Rajasthan Act No. 14 of 1974 - Published in Rajasthan Gazette, Part IV-A, Extraordinary, dated 4.9.1974.]