Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 178(3)] [Section 178] [Entire Act]

Union of India - Subsection

Section 178(3)(i) in The Navy (Pay And Allowances) Regulations, 1966

(i)during the period of their first ten years' engagement-on completion of two years from the date of qualifying for the charge certificate;