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State of West Bengal - Section

Section 6 in Kolkata Municipal Corporation Building Rules, 2009

6. Site Plan.

- The Site Plan drawn to a scale of 1: 600 (except in respect of a site more than 5000 square metre where a scale of not less than 1: 1000 can be used) shall show:
(a)the boundaries giving dimensions of the site and of any contiguous land belonging to the owner thereof;
(b)the position of the site in relation to neighbouring street or street within a distance of 25 metre of the site and if there is none the name and the distance of the nearest existing street;
(c)the name or names of street or streets and widths thereof on which the site abuts;
(d)the means of access from the street or passage to the building in respect of which sanction is sought for and to other existing building if any, and other buildings which the applicant intends to erect upon his contiguous land, if any;
(e)all existing buildings or structures on, over or under the site or projecting beyond it ;
(f)the position of the building which the applicant intends to erect or alter in relation to -
(i)the boundaries of the site,
(ii)any existing building or structure upon his contiguous land (with number of storeys and height) or any building or structure which the applicant intends to erect upon such land,
(iii)all other existing premises, buildings or structures (with number of storeys and height) within a distance of twelve metres of the site.
(g)the open spaces to be provided for the building under these rules,
(h)the position on the site of-
(i)any tube-well, existing or proposed, with reference to section 248,
(ii)supply pipes, or any underground water reservoir for conveying to the premises the supply of wholesome or unfiltered water from the service mains of the Corporation, and pipes, septic tanks, house drains or other means of communication with any municipal drain, or the traps or apparatus connected therewith, with reference to section 313.
(i)the position of any receptacles for temporary deposit of solid wastes, existing or proposed with reference to section 340.
(j)the direction of the north point relative to the plan of the building.