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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4) in The Madurai City Municipal Corporation Service Rules, 1975

(4)Approved probationer. - "Approved probationer" in a class or category of the service means a member of that class or category of the service who has satisfactorily completed his probation and awaits appointment as a full member of such class or category of the service;