Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Assam - Subsection Section 3A(ii) in Assam Industries (Sales Tax Concessions) Act, 1986 (ii)In section 15, after clause (1), the following shall be inserted as clause (IA), namely:-
