[Cites 0, Cited by 0]
[Section 38]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 38(8) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003
| S.No. | Name and Address | Designation |
| 1.2.3.4.5.6.7.8.9.10.11. | Principal SecretaryWoman Development, Child Welfare and Disabled Welfare DepartmentCommissioner,Juvenile Welfare, Correctional Services and Welfare of StreetChildrenCommissioner ofEducationNGO participants inthe Co-management (Three per region, on rotation basis, to benominated by the Chairperson)The PrincipalMagistrates of the Board and the Chairpersons of the ChildWelfare CommitteeDeputy Director ofCorrectional Services (Admn.) O/o of the JWCS and WSCDeputy Director ofCorrectional Services (Pig.) O/o the Commissioner JWSC & WSCUNICEF, ProgrammeOfficerManaging Director,A.P. Co-operative Finance CorporationTwo nominees of theChair PersonsSuperintendents of the Institutions | ChairpersonConvenorMemberMembersMembersMemberMemberMemberMemberMembersMembers |