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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Chattisgarh - Subsection

Section 34(3)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)ordinary post under certificate of posting if number of members of society exceeds 250, in which case notice shall also be published in a local Hindi newspaper in circulation in the area of the society ;]