Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(xxviii) in The Dharmsinh Desai University Act, 2005

(xxviii)to institute professorship, associate professorship, assistant professorship, readership, lectureships and any other teaching, academic or research posts and to prescribe by Regulations qualifications for them;