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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(x) in The Haryana New Mandi Townships Building Rules, 1967

(x)"court-yard" means an open space other than the open spaces in front or at the rear of the building which is wholly or partly enclosed by buildings walls or railings. It may be on ground-floor or any other level of the building;