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Madhya Pradesh High Court

Raj Bahadur Singh vs The State Of Madhya Pradesh on 6 November, 2017

THE HIGH COURT OF MADHYA PRADESH WP-15354-2017 (RAJ BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 06-11-2017 None for the petitioner even in the pass over round. The case is adjourned. List after six weeks.

(VIVEK AGARWAL) JUDGE SJ