Madhya Pradesh High Court
Raj Bahadur Singh vs The State Of Madhya Pradesh on 6 November, 2017
THE HIGH COURT OF MADHYA PRADESH WP-15354-2017 (RAJ BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 06-11-2017 None for the petitioner even in the pass over round. The case is adjourned. List after six weeks.
(VIVEK AGARWAL) JUDGE SJ