Section 080 in The Maharashtra Shops and Establishments Act, 1948
080.
| Section 18 subject to the followingconditions:–(i)This exemption should be forthe period of two years from the date of issue of Notification inGovernment Gazette.(ii)No employee shall be requiredto work for more than 9 hours in a day or 48 hours in a week(sic. The spread over) of an employee shall not exceed 11 hoursin a day.(iii)Every employee shall be givenone day holiday in a week without making any deductions fromhis/her wages on account thereof and the list of time table ofsuch holidays for a month shall be placed on the notice board inadvance.(iv)The employees who have giventheir consent be only placed on duty on the day of weekly holidayor other holiday.(v)The employees shall be entitledto overtime wages in accordance with Section 63 of the said Act.(vi)In case of violation of any of the above term andconditions the exemption shall stand cancelled automatically.]|-| 537. [ [Entry No. 537 added by G.N.I.E. & L.D. No. BSE. 10/2006/CR-8053/ Lab-9 dated 2nd March 2009.]| The flowing outlets of M/s. Vidhawan Food Retail Pvt. Ltd.,Diraj Asma, Ground Floor, Anant Kanekar Marg, Station Road,Bandra (E), Mumbai-400 051.| Section 11 & 18 subject to the following conditions:–|-| (1) M/s. Spinach, BKC Store, Madhava, Ground Floor,Bandra-Kurla Complex, Bandra (E), Mumbai-400 051.| (i) This exemption is remain in operation for the period ofone year from issue of date inGovernment Gazette.|-| (2) M/s. Spinach, Seven Bunglow, New Siddharth Co-op. Hsg.Soc., 7 Bunglow, Andheri, Mumbai-400 053.| (ii) No employee shall be required to work for more than 9hours in a day or 48 hours in a week. The spread over of anemployee shall not exceed 9 hours in a day.|-| (3) M/s. Spinach, Ghatkopar Store Krushal Commercial Complex,Basement Floor, Nr. Shoppers Shop, MG Road, Chembur, Mumbai-400
