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Calcutta High Court

Martin Burn Construction Limited vs Zoom Developers Pvt. Ltd on 4 July, 2013

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                     ORDER SHEET

                                   CP NO.405 OF 2013

                           IN THE HIGH COURT AT CALCUTTA

                                   Original Jurisdiction

                                     ORIGINAL SIDE



                        MARTIN BURN CONSTRUCTION LIMITED
                                     Versus
                           ZOOM DEVELOPERS PVT. LTD
                                     .........

BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI Date : 4th July, 2013.
Mr. S. Mukherjee...for applicant.
The Court : This application is appearing as "To Be Mentioned" after being specially assigned to this Court. It is also treated to be in the list as "Company Matter [New]", being a winding up application appearing for the first time.
I make this application returnable on 29th July, 2013. Service is to be effected in the mean time.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
                                                            (I.    P. MUKERJI, J.)

Pkd/SB-1
Asstt. Registrar [C.R.]