Calcutta High Court
Martin Burn Construction Limited vs Zoom Developers Pvt. Ltd on 4 July, 2013
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
CP NO.405 OF 2013
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
MARTIN BURN CONSTRUCTION LIMITED
Versus
ZOOM DEVELOPERS PVT. LTD
.........
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 4th July, 2013.
Mr. S. Mukherjee...for applicant.
The Court : This application is appearing as "To Be Mentioned" after being specially assigned to this Court. It is also treated to be in the list as "Company Matter [New]", being a winding up application appearing for the first time.
I make this application returnable on 29th July, 2013. Service is to be effected in the mean time.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) Pkd/SB-1 Asstt. Registrar [C.R.]