Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 52 in The Goa, Daman and Diu Irrigation Act, 1973 52. Date for payment of irrigation cess. - The irrigation cess recoverable in respect of any land shall be leviable on such date as the Government may specify in this behalf.
