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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

6.

There shall be the District Level Committee headed by the Chairperson, Zilla Parishad with the Chief Executive Officer/ Deputy Chief Executive Officer as Member in Open Session, shall be the authority competent to consider and transfer all categories of Panchayat Raj Employees in respect of Zilla Parishads and Mandal Parishads except those mentioned in paras 2 and 3 above. The Chief Executive Officer/ Deputy Chief Executive Officer, shall be the convenor.