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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(3) in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

(3)The Grain Panchayat may order to close any place of bathing under its control or permitted by it which in its opinion is not safe for the use or which is possibly endangering life or health of bath-takers or people in general.