Delhi High Court - Orders
St. Johns College Of Pharmacy vs Pharmacy Council Of India on 5 July, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~53, 54, 57, 60 to 64, 66 to 74, 77 to 104.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9826/2022
ST. JOHNS COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
With
W.P.(C) 9828/2022, W.P.(C) 9836/2022, W.P.(C) 9847-51/2022, W.P.(C)
9908-14/2022, W.P.(C) 9916/2022, W.P.(C) 9918/2022, W.P.(C)
9939/2022, W.P.(C) 9942/2022, W.P.(C) 9944/2022, W.P.(C) 9946-
48/2022, W.P.(C) 9950/2022, W.P.(C) 9952/2022, W.P.(C) 9961/2022,
W.P.(C) 9969/2022, W.P.(C) 9971/2022, W.P.(C) 9973/2022, W.P.(C)
9976/2022, W.P.(C) 9979-88/2022, W.P.(C) 10038/2022, W.P.(C)
10045/2022, W.P.(C) 10049-50/2022, W.P.(C) 10054/2022.
For Petitioners: Mr. Sanjay Sharawat, Mr. Divyank Rana and Mr. Ashok
Kumar, Advocates for the Petitioners in Items No. 53-54,
60-62, 68-71, 73-74, 77-83, 85, 93, 96, 98, 100-103.
Mr. Abhishek Singh and Ms. Priyanka Madavaram,
Advocates for the Petitioners in Items No. 63-64, 67, 72,
86-92, 94-95, 97, 99 & 104.
Mr. Haraprasad Sahu, Advocate for the Petitioners in
Item No. 57.
For Respondents: Mr. Kirtiman Singh, Ms. Manmeet Kaur Sareen and Mr.
Waize Ali Noor, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.07.2022 Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:05.07.2022 19:10:25 At joint request of the counsel for the parties, re-notify on 07th July, 2022.
SANJEEV NARULA, J JULY 5, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:05.07.2022 19:10:25