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[Cites 0, Cited by 0] [Section 188(3)] [Section 188] [Entire Act]

Union of India - Subsection

Section 188(3)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)the station master on duty shall immediately ascertain the cause of not exchanging all right signal from the loco pilot through secured means of communication, in case he is unable to contact the loco pilot, he will advise the Station in advance and to the controller;