Calcutta High Court (Appellete Side)
Natural City Flat Owner'S Welfare ... vs The State Of West Bengal & Ors on 18 April, 2022
52. 18.04.2022
Ct. No.06
Tanmoy
F.M.A. 701 of 2021
Natural City Flat Owner's Welfare Association
-Versus-
The State of West Bengal & Ors.
With
IA No: C.A.N. 1 of 2021
Mr. Hamidul Haque, Adv.,
Mr. Varun Kothari, Adv.
...for the appellant.
Mr. Amales Ray, Adv.,
Mr. Aman Gupta, Adv.
...for the South Dum Dum Municipality.
Mr. Abhrajit Mitra, Ld. Sr. Adv.,
Mr. S. Mukherjee, Adv.,
Mr. S. Bhattacharyya, Adv.,
Mr. S. Biswas, Adv.,
Ms. Aqsa Khan, Adv.
...for the private respondents.
A day's accommodation is sought for on behalf of the appellant.
Mr. Mitra, learned Senior Counsel appearing for the respondent no. 6, says that he is in personal difficulty for the rest of the week.
List this matter once again on April 25, 2022. (Kausik Chanda, J.) (Arijit Banerjee, J.)