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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(e) in Uttar Pradesh Education Service Selection Commission Act, 2019

(e)Four members shall be educationists, whose services has been of excellent category, who in the opinion of the State Government, have made signigicant contribution in the field of education.