Supreme Court - Daily Orders
Central Transmission Utility Of India ... vs Summit Binani on 13 August, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
CA Nos. 2216-2217/2025
ITEM NO.18 COURT NO.13 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 2216-2217/2025
CENTRAL TRANSMISSION UTILITY OF INDIA LIMITED Appellant(s)
VERSUS
SUMMIT BINANI & ANR. Respondent(s)
(FOR ADMISSION, IA No. 34965/2025 - EX-PARTE STAY and IA No.
34963/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 13-08-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) :
Mr. Tushar Mehta, S.G. (N/P)
Mr. M.G. Ramachandran, Sr. Adv. (N/P)
Ms. Ranjitha Ramachandran, Adv.
Mr. Aneesh Bajaj, Adv.
Mr. Somesh Chandra Jha, AOR
Ms. Saumya Dwivedi, Adv.
Mr. Akash Kishore, Adv.
Mr. Animesh Rajoriya, Adv.
For Respondent(s) :
Mr. Gopal Jain, Sr. Adv.
Mr. S.S. Shroff, AOR
Mr. Vaijayant Paliwal, Adv.
Ms. Charu Bansal, Adv.
Mr. Uday Khare, Adv.
Ms. Srideepa Bhattachharyya, Adv.
Ms. Neha Shivhare, Adv.
Mr. Vikash Kumar Jha, Adv.
M/s. Cyril Amarchand Mangaldas, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Signature Not Verified Digitally signed by Deepak Guglani Date: 2025.08.14 I.A. No. 151215/2025 for impleadment is allowed and KSK 17:40:09 IST Reason: Mahanadi Power Company Ltd. is brought on record as respondent No. 1 CA Nos. 2216-2217/2025 3 in these appeals.
Amended memos of parties shall be filed by the next date of hearing.
Re-list on 28.08.2025.
(DEEPAK GUGLANI) (PREETI SAXENA) AR-cum-PS COURT MASTER (NSH) 2