Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Central Transmission Utility Of India ... vs Summit Binani on 13 August, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                                 CA Nos. 2216-2217/2025

     ITEM NO.18                                      COURT NO.13                   SECTION XVII

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS

                                         Civil Appeal Nos. 2216-2217/2025

     CENTRAL TRANSMISSION UTILITY OF INDIA LIMITED                             Appellant(s)

                                                           VERSUS

     SUMMIT BINANI & ANR.                                                      Respondent(s)

     (FOR ADMISSION, IA No. 34965/2025 - EX-PARTE STAY and IA No.
     34963/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     Date : 13-08-2025 This matter was called on for hearing today.

     CORAM :
                                HON'BLE MR. JUSTICE SANJAY KUMAR
                                HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Appellant(s) :
                                           Mr. Tushar Mehta, S.G. (N/P)
                                           Mr. M.G. Ramachandran, Sr. Adv. (N/P)
                                           Ms. Ranjitha Ramachandran, Adv.
                                           Mr. Aneesh Bajaj, Adv.
                                           Mr. Somesh Chandra Jha, AOR
                                           Ms. Saumya Dwivedi, Adv.
                                           Mr. Akash Kishore, Adv.
                                           Mr. Animesh Rajoriya, Adv.
     For Respondent(s) :
                                           Mr. Gopal Jain, Sr. Adv.
                                           Mr. S.S. Shroff, AOR
                                           Mr. Vaijayant Paliwal, Adv.
                                           Ms. Charu Bansal, Adv.

                                           Mr. Uday Khare, Adv.
                                           Ms. Srideepa Bhattachharyya, Adv.
                                           Ms. Neha Shivhare, Adv.
                                           Mr. Vikash Kumar Jha, Adv.
                                           M/s. Cyril Amarchand Mangaldas, AOR

                                UPON hearing the counsel, the Court made the following
                                                   O R D E R

Signature Not Verified Digitally signed by Deepak Guglani Date: 2025.08.14 I.A. No. 151215/2025 for impleadment is allowed and KSK 17:40:09 IST Reason: Mahanadi Power Company Ltd. is brought on record as respondent No. 1 CA Nos. 2216-2217/2025 3 in these appeals.

Amended memos of parties shall be filed by the next date of hearing.

Re-list on 28.08.2025.

(DEEPAK GUGLANI) (PREETI SAXENA) AR-cum-PS COURT MASTER (NSH) 2