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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(ii) in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

(ii)The Dental Hospital shall have the fully equipped theatre complex with requisite staff in addition to a dispensary with adequate stock of drugs and pharmacists for disbursement of the drugs. The Dental Hospital and the clinic shall have the equipments as prescribed by the Dental Council of India The Dental Chairs and the units shall be available in the ratio of 1 :1 for the clinical students.