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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(6)(c) in The M.P. Factories Rules, 1962

(c)No pressure vessel or plant shall be permitted to be operated or used at a pressure higher than its design pressure or maximum permissible working pressure as shown in the certificate.