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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(5) in The Chartered Accountants (Election to the Council) Rules, 2006

(5)[ The Council shall appoint a Panel for enforcement of Election Code of Conduct consisting of Returning Officer and two other officers either from the Ministry of Corporate Affairs or from the Election Commission of India or from any other Ministry or Department of the Central Government.