Bombay High Court
Deelip Umansing Rana vs State Of Maha & Orss on 25 September, 2018
Author: P.R. Bora
Bench: P.R. Bora
IN THE HIGH COURT OF JUDICATURE AT BOMBAY.
BENCH AT AURANGABAD
935 FIRST APPEAL NO. 1769 OF 2004
WITH FA/1770/2004 WITH FA/1771/2004 WITH
FA/1772/2004 WITH CA/3529/2016 IN FA/1772/2004
KASHIRAM RAMBHAU CHAVAN
VERSUS
THE STATE OF MAHA & ORS
...
Advocate for Appellant : Shri R.M. Deshmukh;
AGP for Respondents - State : Shri A.M. Phule.
...
CORAM : P.R. BORA, J.
Dated: September 25, 2018 PER COURT :
1. The learned Counsel for the appellant undertakes to carry out the amendment within one week. In the other matters (in First Appeal Nos.1770 of 2004 & 1771 of 2004) print dispensed with.
2. List the present appeals for final disposal on 10.10.2018.
( P.R. BORA, J. ) ...
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