Supreme Court - Daily Orders
Orient Ship Agency Pvt Ltd vs Mitsui Osk Lines Ltd (Japan) on 31 October, 2014
Bench: Chief Justice, Madan B. Lokur, A.K.Sikri
1
Revised
ITEM NO.601 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16893/2014
(Arising out of impugned final judgment and order dated 29/09/2014
in AP No. 842/2009,28/01/2014 in AP No. 842/2009,29/09/2014 in AN
No. 416/2014 passed by the High Court Of Bombay)
ORIENT SHIP AGENCY PVT LTD Petitioner(s)
VERSUS
MITSUI OSK LINES LTD (JAPAN) Respondent(s)
(with appln.(s) for c/delay in filing SLP)
WITH S.L.P.(C)...CC Nos. 17576-17577/2014
(With appln.(s) for c/delay in filing SLP )
Date : 31/10/2014 These petitions were called on for mentioning
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K.SIKRI
For Petitioner(s) Dr.Abhishek M.Singhvi,Sr.Adv.
Mr. Tapesh Kumar Singh,Adv.
Mr.Sukant Vikram, Adv.
Mr.C.A.Sundaram, Sr.Adv.
Mr.Tapesh Kumar Singh, Adv.
Mr.Sukant Vikram, Adv.
Mohd.Waquas, Adv.
Mr.Amit Bhandari, Adv.
For Respondent(s) Mr.Shyam Divan, Sr.Adv.
Signature Not Verified
Mr. Shiv Kumar Suri,Adv.
Digitally signed by
Mr.Syed Mahabook, Adv.
Ramana Venkata Ganti
Date: 2014.11.10
15:10:34 IST
Mr.Saswat Pattnaik, Adv.
Mr.Shikhir Suri, Adv.
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
Taken on board.
Delay condoned. Dismissed.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar