Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] State of Madhya Pradesh - Subsection Section 65(2)(a) in The M.P. Rajmarg Adhiniyam, 2004 (a)the manner in which the notification may be published in the village and at the headquarter of the Tehsil and District under Section 12;