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[Cites 0, Cited by 0] [Section 2(31)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(31)(f) in The Railways Act, 1989

(f)all ferries, ships, boats and rafts which are used on any canal, river, lake or other navigable inland waters for the purposes of the traffic of a railway and owned, hired or worked by a railway administration,