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Allahabad High Court

Aarakshi Vimal Kumar Singh And Ors. vs State Of U.P. Thorugh Principal Secy. ... on 27 February, 2012

Author: Devendra Kumar Arora

Bench: Devendra Kumar Arora





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3918 of 2011
 

 
Petitioner :- Aarakshi Vimal Kumar Singh And Ors.
 
Respondent :- State Of U.P. Thorugh Principal Secy. Dept.Of Home Lucknow
 
Petitioner Counsel :- Manish Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.
 

On the request of learned Standing Counsel, list this case on 12.03.2012. 

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 27.2.2012 Suresh/