Allahabad High Court
Aarakshi Vimal Kumar Singh And Ors. vs State Of U.P. Thorugh Principal Secy. ... on 27 February, 2012
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 3918 of 2011 Petitioner :- Aarakshi Vimal Kumar Singh And Ors. Respondent :- State Of U.P. Thorugh Principal Secy. Dept.Of Home Lucknow Petitioner Counsel :- Manish Kumar Respondent Counsel :- C.S.C. Hon'ble Devendra Kumar Arora,J.
On the request of learned Standing Counsel, list this case on 12.03.2012.
Interim order granted earlier shall continue till the next date of listing.
Order Date :- 27.2.2012 Suresh/